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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(5)(f) in Indian Institute of Teacher Education, Gujarat Act, 2010

(f)is a member of, or be otherwise associated with, any political party or any organization which takes part in politics, or is taking part in, or subscribing in aid of, any political movement or activity: