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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(6) in Haryana Rural Employment Guarantee Scheme, 2007

(6)Block Level. - The Block Programme Officer shall scrutinize the annual plan for its technical feasibility. The Programme Officer shall not reject a proposal received from the Gram Panchayat. If the proposal is not within the parameters of the Act or appears technically infeasible, the Programme officer shall record his observations on the proposal and then submit a consolidated statement of proposals to the Block Samiti. The Panchayat Samiti shall not reject a work proposed by the Gram Panchayat, if it is within the parameters of the Act.