Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 54 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

54. Administration Report.

- The Superintendent and the Assistant Superintendent incharge of every Home or Shelter shall submit to the Chief Inspector, a report on the administration of the institution for the previous year, not later than the 15th February of each year. The Chief Inspector shall send annually to the Government through the Director, a report on the working of these rules together with his remarks, if any, in the first week of April each year.