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Bombay High Court

M/S Shaukatali Pyareali Kurshi vs Daman Municipal Council Thr The Chief ... on 14 March, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

           Digitally signed
           by HEMANT                                               26-ASWP-2642-2022.DOC
HEMANT     CHANDERSEN
CHANDERSEN SHIV
SHIV       Date:
           2022.03.15
           14:53:05 +0530

                    Shiv



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                   WRIT PETITION NO. 2642 OF 2022


                    Shaukatali Pyareali Kureshi                             ...Petitioner
                         Versus
                    Daman Municipal Council & Ors                        ...Respondents


                    Mr Manswi Agarwal, with Ms Mithila Damle for the Petitioner.
                    Mr Hiten S Venegaokar, for the Respondent.


                                          CORAM        G.S. Patel &
                                                       Madhav J. Jamdar, JJ.
                                          DATED:       14th March 2022
                    PC:-


1. Issue notice to the Respondents, returnable on 30th March 2022.

2. In addition to service through Court private service is permitted including by an email and courier.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 1 of 1 14th March 2022