Bombay High Court
M/S Shaukatali Pyareali Kurshi vs Daman Municipal Council Thr The Chief ... on 14 March, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
Digitally signed
by HEMANT 26-ASWP-2642-2022.DOC
HEMANT CHANDERSEN
CHANDERSEN SHIV
SHIV Date:
2022.03.15
14:53:05 +0530
Shiv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2642 OF 2022
Shaukatali Pyareali Kureshi ...Petitioner
Versus
Daman Municipal Council & Ors ...Respondents
Mr Manswi Agarwal, with Ms Mithila Damle for the Petitioner.
Mr Hiten S Venegaokar, for the Respondent.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 14th March 2022
PC:-
1. Issue notice to the Respondents, returnable on 30th March 2022.
2. In addition to service through Court private service is permitted including by an email and courier.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 1 of 1 14th March 2022