Supreme Court - Daily Orders
Executive Engineer, Gosekhurd ... vs Dayaram Bhondu Koche on 27 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.57 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10570-
10571/2017
(Arising out of impugned final judgment and order dated 05-12-2016
in WP No. 3447/2015 21-12-2016 in WP No. 3447/2015 passed by the
High Court Of Judicature At Bombay At Nagpur)
EXECUTIVE ENGINEER, GOSEKHURD REHABILITATION DIVISIONPetitioner(s)
VERSUS
DAYARAM BHONDU KOCHE & ORS. Respondent(s)
Date : 27-04-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Aniruddha P. Mayee, AOR
Mr. Avnish M. Oza, Adv.
Mr. K. Subba Rao, Adv.
For Respondent(s) Mr. A. N. Arora, AOR
Mr. Dhananjay Garg, AOR
Mr. Dinesh Kumar Garg, AOR
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, Adv.
Mr. Deepak Mishra, Adv.
Mr. Prakash Gautam, Adv.
Mr. Nishant R. Katneshwarkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List next week on a non misc. day.
Signature Not Verified(NEELAM GULATI) Digitally signed by NEELAM GULATI Date: 2018.04.27 (JAGDISH CHANDER) COURT MASTER (SH) 17:27:38 IST Reason: BRANCH OFFICER