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Andhra Pradesh High Court - Amravati

String Art Private Limited vs Alphabet Inc on 29 January, 2025

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                                 W.P.No.9577 of 2024

                                PROCEEDING SHEET

Sl.
No      DATE                                                          OFFICE
                                         ORDER

NOTE

10. 29.01.2025 NV, J List the matter on 11.02.2025.

______ NV, J krk