Allahabad High Court
Sumit Kashyap vs State Of U.P. on 13 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34770 of 2017 Applicant :- Sumit Kashyap Opposite Party :- State Of U.P. Counsel for Applicant :- Gaurav Kashyap,Pradeep Kumar Counsel for Opposite Party :- G.A. Hon'ble Ravindra Nath Kakkar,J.
As prayed by learned counsel for the applicant, put up this case on 20th September, 2017 as fresh.
The matter shall not be treated as tied up or part heard to this Bench.
Order Date :- 13.9.2017 Ishan