Section 6(3) in The Industrial Finance Corporation Act, 1948
(3)In the discharge of its said functions, the Board shall be guided by such instructions on questions of policy as may be given to it by [the Development Bank] [ Substituted by Act 18 of 1964, Section 38 and Sch. II, for " the Central Government" (w.e.f. 1.8. 1964).].
