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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(3) in West Bengal Co-operative Societies Rules, 2011

(3)The election of the members of the board shall be held at an annual general meeting of the members or of the delegates of such members for which not less than twenty-one days' notice shall be sent to each member.