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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(2)All or any of the provisions of rules 12 to 15 (both inclusive) may, with the sanction of Government, be waived or modified if in the special circumstances of the case it is difficult or undesirable to comply with such provisions.