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[Cites 0, Cited by 0] [Section 768(3)] [Section 768] [Entire Act]

Bengal Presidency - Subsection

Section 768(3)(b) in Police Regulations, Bengal , 1943

(b)Subordinate clerks. - Appointments of subordinate clerks shall be made by Superintendents. No person who has not passed the Matriculation Examination, or its equivalent (See Appendix XLV) shall be appointed without the specific sanction of the Inspector-General.