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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(ii) in The Gujarat Industrial Relations Act, 1946

(ii)has, since being included in the approved list, failed to observe the conditions specified in section 23, [or] [This word was added at the end of section 24(ii), by Gujarat 8 of 1962, section 8.]