Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Tamilnadu - Subsection Section 68(d) in The Tamil Nadu Co-Operative Societies Act, 1983 (d)any of the securities specified in section 20 of the Indian Trusts Act, 1882 (Central Act II of 1882), or
