Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(24)(a) in The Maharashtra Prohibition Act

(a)spirits , denatured spirits , wine, beer, toddy and all liquids consisting of or containing alcohol; and