Section 11 in The Medicinal And Toilet Preparations (Excise Duties) Act, 1955
11. Officers required to assist excise officers .-All officers of Customs and Central Excise, and such other officers of the Central Government as may be specified in this behalf, and all police officers and all officers engaged in the collection of land revenue are hereby empowered and required to assist excise officers in the execution of this Act.
