Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Tripura - Subsection Section 96(3) in The Tripura Co-operative Societies Rules, 1976 (3)A vacancy in the office of the Receiver may be filled by the co-operative land development bank.
