Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 38 in The Pepsu Court of Wards Act, 2008 38. Appointment, control and removal of managers. - The Court of Wards may appoint one or more managers for any properties under its superintendence and may control and remove such managers.
