Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act] State of Andhra Pradesh - Subsection Section 32(3)(h) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998 (h)the results shall be announced and displayed on the Notice Board by the Election Officer immediately thereafter ; and