Allahabad High Court
Uttar Pradesh State Road Transport ... vs Durjan And 2 Others on 13 February, 2020
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 140 of 2020 Appellant :- Uttar Pradesh State Road Transport Corporation Respondent :- Durjan And 2 Others Counsel for Appellant :- Jagram Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned counsel for the appellant submits that the decretal amount along with interest has already been deposited.
Learned counsel for appellant shall deposit the receipt of the deposited amount on or before 20.2.2020.
List on 20.2.2020.
Order Date :- 13.2.2020 Mukesh