Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] Union of India - Subsection Section 52(1) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (1)The Authority may, by notification, make regulations consistent with this Act and the rules made there under for carrying out the provisions of this Act.
