Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 233A(a) in The M.P. Land Revenue Code, 1959

(a)set apart unoccupied lands in an urban area for public purposes;