Calcutta High Court (Appellete Side)
Sn Susanta Kumar Roy vs State & Ors on 13 June, 2014
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
48 13.6.14 W.P.16837(W)of 2014 sn SUSANTA KUMAR ROY VS. STATE & ORS.
Mr. Sariful Islam Mallick ...for the petitioner On the prayer made on behalf of the petitioner, this writ application is dismissed for non-prosecution.
There will be, however, no order as to costs. Urgent Photostat certified copy of this order, if applied for, be given to the parties on priority basis.
(Debasish Kar Gupta,J)