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Calcutta High Court (Appellete Side)

Sn Susanta Kumar Roy vs State & Ors on 13 June, 2014

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

48 13.6.14 W.P.16837(W)of 2014 sn SUSANTA KUMAR ROY VS. STATE & ORS.

Mr. Sariful Islam Mallick ...for the petitioner On the prayer made on behalf of the petitioner, this writ application is dismissed for non-prosecution.

There will be, however, no order as to costs. Urgent Photostat certified copy of this order, if applied for, be given to the parties on priority basis.

(Debasish Kar Gupta,J)