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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

Union of India - Subsection

Section 16A(5) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(5)The Authority in cases of default or breach or change in law or any other circumstance as may be deemedappropriate by it, may direct the OVSE to discontinue the use of Offline Verification services.