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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(xv) in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983

(xv)"Flat" means a portion of building which can be delineated with definite outline on plan and which can be definitely marked on site, and which is a dwelling unit.