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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(i) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(i)require production for inspection of such books and records as may be necessary for ascertaining or verifying the amount of electricity tax leviable under the Act.