Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Puducherry - Section

Section 21 in Pondicherry University Act, 1985

21. The Executive Council.

(1)The Executive Council shall be the principal executive body of the University.
(2)The constitution of the Executive Council, the term of office of its members and its powers and duties shall be prescribed by the Statutes.