Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(4)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)as far as possible, the Loco pilot shall be regularly guided by the person deputed to hand signal through the approved means of communication, the position of the rear most vehicle and condition of level crossing or any other obstruction behind, if any; and