Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 32 in The National Institute Of Pharmaceutical Education And Research Act,1998

32. Grant of degrees, etc., by Institutes.

-Notwithstanding anything contained in the University Grants Commission Act, 1956 (3 of 1956) or in any other law for the time being in force, every Institute shall have power to grant degrees and other academic distinctions and titles under this Act.