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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(5) in The West Bengal Motor Vehicles Rules, 1989

(5)At any meeting of the Authority constituted of more than four members, subject to availability of quorum, one member elected from among those present may preside over the meeting in the absence of the Chairman and the Deputy Chairman.