The following persons shall be deemed to hold confidential positions in a Factory:(i)Stenographers;(ii)Personal Assistants;(iii)Personal Secretaries;(iv)Office Superintendent;(v)Head Clerk, where there is no Office Superintendent;(vi)Head Munim where there is no Office Superintendent or Head Clerk;(vii)Head Accountant;(viii)Head Cashier;(ix)Cashier;(x)Head Time-keeper;(xi)Telephone Operator;(xii)Receptionist;(xiii)Any other person, who in the opinion of the State Government, holds a confidential position and is so declared in writing by it.
