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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Mizoram - Subsection

Section 1(2) in Mizoram Liquor (Prohibition) Act, 2019

(2)It shall extend to the whole of the state of Mizoram, except the three Autonomous District Councils namely, Chakma Autonomous District Council, Lai Autonomous District Council and Mara Autonomous District Council constituted under the Sixth Schedule to the Constitution of India.