Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in Tamil Nadu Drugs (Control) Act, 1949 (2)It extends to the whole of the [State of Tamil Nadu] [Substituted for the expression ' Province of Madras' by paragraph 3(2) of the Tamil Nadu Adaptation of Laws Order, 1970.].
