Section 38(1) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
(1)Nothing in this Act shall apply to any antiquity to which the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (Central Act 24 of 1958) and the Antiquities and Art Treasures Act, 1972 (Central Act 52 of 1972), apply.
