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State of Bihar - Section

Section 25 in The Bar Council of Bihar Election Rules, 1968

25. Supply of Voting Papers to voters voting in person.

- The Polling Officer, shall, on the date and at the time or hour fixed in this behalf, supply a Voting Paper to each voter in his Polling Booth after being satisfied that Rule 16 is complied who applied in person therefor, and take his signature in the list of voters against the voter's name to signify the issue of the Voting Paper.