Allahabad High Court
Ram Sajeevan Maurya vs Sri Ashok Nath Tiwari,Basic Shiksha ... on 4 August, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 447 of 2010 Petitioner :- Ram Sajeevan Maurya Respondent :- Sri Ashok Nath Tiwari,Basic Shiksha Adhikari,Pratapgarh Petitioner Counsel :- S.P.Songh Somvanshi Respondent Counsel :- A.M. Tripathi Hon'ble Shri Narayan Shukla,J.
Rejoinder affidavit filed by the petitioner is taken on record, through which the petitioner submits that through the counter affidavit only defence has been taken that the order passed by the writ court is under challenge in special appeal but till date it has not been admitted and on this technical ground no defence on merit has been pleaded. Therefore, I hereby call upon the opposite party to appear before this court and show cause.
List on 25.8.2010.
Order Date :- 4.8.2010 GSY