Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Odisha - Subsection Section 67(1) in The Orissa Water Supply and Sewerage Board Act, 1991 (1)The Board may, with the previous approval of the State Government, make Regulation, consistent with the Act and the Rules for the administration of its affairs.
