Himachal Pradesh High Court
Union Of India vs . Dina Nath on 7 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Union of India vs. Dina Nath RFA No.102 of 2010 .
07.04.2022 Present Mr. Shashi Shirshoo, CGC, for the appellant.
Mr. Sunil Mohan Goel, Advocate, for respondent No.1.
Mr. Sudhir Bhatnagar, Mr. Arvind Sharma and Mr. Desh Raj Thakur, Additional Advocate Generals with Mr. Gaurav Sharma, Deputy Advocate General, for the State.
Since undersigned has put in appearance at one point of time, for one of the parties, list this case before another Bench, after obtaining necessary approval from Hon'ble the Chief Justice.
(Sandeep Sharma) Judge 7th April, 2022 (reena) ::: Downloaded on - 11/04/2022 20:10:36 :::CIS