Section 5(2) in Government Savings Promotion General Rules, 2018
(2)An eligible individual desiring to open an account may do so by making an application in Form 1 to the Accounts Office along with the following documents namely:-(a)proof of age of minor in case of account opened by a minor or on behalf of a minor;(b)a recent passport size photograph;(c)a certificate from Superintendent of mental hospital where a person of unsound mind is confined or treated, as the case may be, in case the account is opened on behalf of the person of unsound mind;(d)amount of deposit, accompanied by a Pay-in-Slip; and(e)Identity documents specified in rule 6.
