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[Cites 0, Cited by 0] [Section 7] [Entire Act]

International Treaty - Subsection

Section 7(1) in Agreement on Transfer of Sentenced Persons Between The Government of The Republic of India And The Government of The United Arab Emirates

(1)The competent authorities of the Administering State shall continue the enforcement of the sentence through a court or administrative order, as may be required under its national law, under the conditions set out in Article 8 of this Agreement.