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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(b) in Tamil Nadu Non-Trading Companies Rules, 1981

(b)shall be published at least once in a news paper in the principal language of the district in which the registered office of the proposed company is to be situate or is situate, and at least once in an English news paper circulating in that district.