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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Ladakh - Subsection

Section 2(f) in Ladakh Autonomous Hill Development Councils Act, 1997

(f)"Council Fund" means the fund constituted under section 43;
(ff)[ "Deputy Chairman" means the Deputy Chairman of the Council;] [Inserted by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.]