Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Bihar - Subsection Section 70(b) in The Court of Wards Act, 1879 (b)prescribing what reports shall be made from time to time by Collectors and Commissioners on the condition of the ward and his property;
