The cash equivalent of the advantage accruing through the concessional sale of foodgrains and other articles payable to workers proceeding on leave shall be the difference between the value at the average rates in the nearest market prevailing during the month immediately preceding his leave and the value at the concessional rates allowed of foodgrains and other articles he is entitled to.For the purpose of the cash equivalent monthly average market rate of food-grains and other articles shall be computed at the end of every month.Chapter-VIII Leaves with wagesRules prescribed under Sections 83 and 112
