Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 29 in The Tamil Nadu Prevention Of Begging Act, 1945

29. Repeal.—

On the date of coming into force of this Act in the City of Chennai, Sections 71-A to 71-L of the Chennai City Police Act, 1888 (Tamil Nadu Act 3 of 1888) shall stand repealed.