Supreme Court - Daily Orders
Vinod Kumar Sharma (Dead) Thr. Lrs. vs Bharat Bhushan Gupta on 28 March, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.12 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
CC No(s). 4882/2016
(Arising out of impugned final judgment and order dated 15/09/2015
in RCR No. 99/2015 passed by the High Court of Delhi at New Delhi)
VINOD KUMAR SHARMA Petitioner(s)
VERSUS
BHARAT BHUSHAN GUPTA Respondent(s)
(with appln. (s) for permission to file SLP and office report)
Date : 28/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. H.C. Kharbanda, Adv.
Mr. T.N. Saxena, Adv.
Mr. Vipin Kumar Saxena, Adv.
Mr. Yash Pal Dhingra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted.
Delay condoned.
Substitution allowed.
Issue notice on the Special Leave Petition.
(USHA BHARDWAJ) (INDU BALA KAPUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by USHA RANI BHARDWAJ Date: 2016.03.29 10:16:54 IST Reason: