Section 22(2) in The West Bengal Valuation Board Act, 1978
(2)[ The Board shall keep accounts of all receipts and expenditure, and prepare annual accounts, in a regular manner as per standard accounting norms or in such manner as may be prescribed.] [[Sub-section (2) Substituted by W.B. Act 17 of 2002, which was earlier as under :'(2) The Board shall keep accounts of all receipts and expenditure in such form as may be prescribed.'.]]
