National Consumer Disputes Redressal
The Chairman-Cum-Managing Director, ... vs Consumer Education Research Society & ... on 21 November, 2013
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 3382 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) WITH IA/6015/2013 (STAY) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor, Old Secretariat Building Tel Bhavan, Dehradun 3. The Chief Manager (F&A) ONGC, 5th Floor Chandkheda, Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej, Ahmedabad 380 054 2. Sh. Suvinder Singh A/191, Sarvottam Nagar Near P.O. Railway Colony Ahmedabad 380 019 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor, Jivan Prakash Tilak Road, Ahmedabad - 380 001 ... Respondents REVISION PETITION NO. 3383 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124 Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor Old Secretariat Building Tel Bhavan, Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej Ahmedabad 380 054 2. Sh. Rameshchandra Indrelal A/6, Dashmeth Nagar Behind Janta Nagar Chandkheda Gandhinagar 382 424 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor, Jivan Prakash Tilak Road, Ahmedabad - 380 001 ... Respondents REVISION PETITION NO. 3384 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor Old Secretariat Building Tel Bhavan Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej Ahmedabad 380 054 2. Smt. Nirmaladevi B-19, Balkrishna Nagar Co-op. Society Behind Janta Nagar Gandhinagar 382 424 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor, Jivan Prakash Tilak Road, Ahmedabad - 380 001 ... Respondents REVISION PETITION NO. 3385 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor Old Secretariat Building Tel Bhavan Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej, Ahmedabad 380 054 2. Smt. Kailasben Prajapati At & Post : Uvarsad, Adalaj Water Tank Gandhinagar 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor Jivan Prakash Tilak Road Ahmedabad - 380 001 ... Respondents REVISION PETITION NO. 3386 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor Old Secretariat Building Tel Bhavan Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej, Ahmedabad 380 054 2. Smt. Kavitaben T. Thakore Trilok Bhavan Bharwad Vas Near Somanath Mandir Sarkhej Ahmedabad 382 210 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor, Jivan Prakash Tilak Road, Ahmedabad - 380 001 ... Respondents REVISION PETITION NO. 3387 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor Old Secretariat Building Tel Bhavan, Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej Ahmedabad 380 054 2. Smt. Helen S. Wallace 440/2612, Shubh Laxmi Nagar G.H.B. Chandkheda Gandhinagar 372 424 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor Jivan Prakash Tilak Road Ahmedabad - 380 001 ... Respondents REVISION PETITION NO. 3388 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor Old Secretariat Building Tel Bhavan, Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej Ahmedabad 380 054 2. Smt. Bhanuben P. Soni C/6, Shukan Apartment Near Nirnay Nagar Ranip Road Ahmedabad 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor, Jivan Prakash Tilak Road Ahmedabad - 380 001 ... Respondents And REVISION PETITION NO. 3389 OF 2013 (Against the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to 879/2010 of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad) 1. The Chairman-cum-Managing Director, ONGC Ltd. Jivan Prabhat Tower 11th Floor, 124, Connaught Place New Delhi 110 001 2. The Executive Officer ONGC Limited, PRBS Section Ground Floor, Old Secretariat Building Tel Bhavan, Dehradun 3. The Chief Managar (F&A) ONGC, 5th Floor Chandkheda, Ahmedabad ... Petitioners Versus 1. Consumer Education Research Society Suraksha Sankul Ahmedabad-Gujarat Highway Thaltej, Ahmedabad 380 054 2. Sh. M.T.Makwana A/96, Bhagwati Society Behind Janta Nagar Chandkheda, Gandhinagar 382 424 3. The Manager (P&GS) Life Insurance Corporation of India Ltd G/701, 3rd Floor, Jivan Prakash Tilak Road, Ahmedabad - 380 001 ... Respondents BEFORE: HONBLE MR. JUSTICE J. M. MALIK, PRESIDING MEMBER HONBLE DR. S. M. KANTIKAR, MEMBER For the Petitioners in all cases : Mr. Shivendu Singh , Advocate PRONOUNCED ON 21st NOVEMBER, 2013 O R D E R
JUSTICE J.M. MALIK
1. Heard counsel for the petitioners. He has filed authority of the Honble Supreme Court, reported in Dr.Jagmittar Sain Bhagat Vs. Director, Health Services, Haryana & Ors., Civil Appeal No. 5476 of 2013, dated 11.07.2013.
2. Issue notice to the respondents, in all cases, returnable on 03.03.2014, subject to the petitioners remitting a sum of Rs.10,000/- directly to complainant No.2 (before District Forum)/Respondent No.2 herein, in each case, by means of demand draft, in favour of the complainant No.2, to meet his/her litigation, travel and other allied expenses.
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