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[Cites 1, Cited by 2]

National Consumer Disputes Redressal

The Chairman-Cum-Managing Director, ... vs Consumer Education Research Society & ... on 21 November, 2013

  
 
 
 
 
 

 
 





 

 



 

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION 

 

NEW DELHI 

 

  

  REVISION PETITION NO. 3382 OF 2013 

 

(Against
the order dated 17.06.2013 in First
Appeal No. 872/2010 & 873/2010 to 879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

WITH 

 

IA/6015/2013 

 

(STAY) 

 

  

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat
Tower 

 

11th Floor, 124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor, Old Secretariat
Building 

 

Tel Bhavan, Dehradun 

 

  

 

3. The Chief Manager (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda, Ahmedabad    ...
Petitioners   

 

Versus 

 

  

 

1. Consumer Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej, Ahmedabad  380 054 

 

  

 

2. Sh. Suvinder Singh 

 

A/191, Sarvottam Nagar  

 

Near P.O. Railway Colony 

 

Ahmedabad  380 019 

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor, Jivan Prakash 

 

Tilak Road, Ahmedabad  - 380 001  
 ... Respondents 

 

  

 

  

  REVISION PETITION NO. 3383 OF 2013 

 

(Against
the order dated 17.06.2013 in First
Appeal No. 872/2010 & 873/2010 to 879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor, 124 

 

Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor 

 

Old
Secretariat Building 

 

Tel Bhavan, Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda 

 

Ahmedabad   ...
Petitioners   

 

  

 

Versus 

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej 

 

Ahmedabad  380 054 

 

  

 

2. Sh. Rameshchandra Indrelal 

 

A/6, Dashmeth Nagar 

 

Behind Janta Nagar 

 

Chandkheda 

 

Gandhinagar  382 424 

 

 

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor, Jivan Prakash 

 

Tilak Road, Ahmedabad 
- 380 001   ... Respondents 

  REVISION PETITION NO. 3384 OF 2013 

 

(Against
the order dated 17.06.2013 in First
Appeal No. 872/2010 & 873/2010 to 879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor  

 

124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor 

 

Old
Secretariat Building 

 

Tel Bhavan 

 

Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda 

 

Ahmedabad
  ...
Petitioners   

 

  

 

Versus 

 

  

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej 

 

Ahmedabad  380 054 

 

  

 

2. Smt. Nirmaladevi 

 

B-19, Balkrishna Nagar Co-op. Society 

 

Behind Janta Nagar 

 

Gandhinagar  382 424 

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor, Jivan Prakash 

 

Tilak Road,
Ahmedabad - 380 001    ... Respondents 

  REVISION PETITION NO. 3385 OF 2013 

 

(Against
the order dated 17.06.2013 in First
Appeal No. 872/2010 & 873/2010 to 879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor, 124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor 

 

Old
Secretariat Building 

 

Tel Bhavan 

 

Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda 

 

Ahmedabad   ...
Petitioners   

 

  

 

Versus 

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej, Ahmedabad  380 054 

 

  

 

2. Smt. Kailasben Prajapati 

 

At & Post : Uvarsad, Adalaj 

 

Water Tank 

 

Gandhinagar  

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor 

 

Jivan Prakash 

 

Tilak Road 

 

Ahmedabad - 380 001     ... Respondents 

 

  

  REVISION PETITION NO. 3386 OF 2013 

 

(Against
the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to
879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor, 124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor 

 

Old
Secretariat Building 

 

Tel Bhavan 

 

Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda 

 

Ahmedabad
  ...
Petitioners   

 

  

 

Versus 

 

  

 

  

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej, Ahmedabad  380 054 

 

  

 

2. Smt. Kavitaben T. Thakore 

 

Trilok Bhavan 

 

Bharwad Vas 

 

Near Somanath Mandir 

 

Sarkhej 

 

Ahmedabad  382 210 

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor, Jivan Prakash 

 

Tilak Road, Ahmedabad  - 380 001   ... Respondents 

  REVISION PETITION NO. 3387 OF 2013 

 

(Against
the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to
879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor, 124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor 

 

Old
Secretariat Building 

 

Tel Bhavan, Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda 

 

Ahmedabad
   ...
Petitioners   

 

Versus 

 

  

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej 

 

Ahmedabad  380 054  

 

  

 

2. Smt. Helen S. Wallace 

 

440/2612, Shubh Laxmi Nagar 

 

G.H.B. Chandkheda 

 

Gandhinagar  372 424 

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor 

 

Jivan Prakash 

 

Tilak Road 

 

Ahmedabad - 380 001     ... Respondents 

 

  

 

  

  REVISION PETITION NO. 3388 OF
2013 

 

(Against
the order dated 17.06.2013 in First Appeal No. 872/2010 & 873/2010 to
879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor, 124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor 

 

Old
Secretariat Building 

 

Tel Bhavan, Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda 

 

Ahmedabad     ...
Petitioners   

 

Versus 

 

  

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej 

 

Ahmedabad  380 054 

 

  

 

2. Smt. Bhanuben P. Soni 

 

C/6, Shukan Apartment 

 

Near Nirnay Nagar 

 

Ranip Road 

 

Ahmedabad 

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor, Jivan Prakash 

 

Tilak Road 

 

Ahmedabad - 380 001   
 ... Respondents 

 

  

 

And 

 

  

  REVISION PETITION NO. 3389 OF 2013 

 

(Against
the order dated 17.06.2013 in First
Appeal No. 872/2010 & 873/2010 to 879/2010  

 

 of the State Consumer Disputes Redressal Commission,
Gujarat, Ahmedabad) 

 

  

 

1. The Chairman-cum-Managing Director, 

 

ONGC Ltd. 

 

Jivan Prabhat Tower 

 

11th Floor, 124, Connaught Place 

 

New Delhi  110 001 

 

  

 

2. The Executive Officer 

 

ONGC Limited, PRBS Section 

 

Ground Floor, Old Secretariat
Building 

 

Tel Bhavan, Dehradun 

 

  

 

3. The Chief Managar (F&A)  

 

ONGC, 5th Floor 

 

Chandkheda, Ahmedabad    ...
Petitioners   

 

Versus 

 

  

 

1. Consumer
Education Research Society 

 

Suraksha Sankul 

 

Ahmedabad-Gujarat Highway 

 

Thaltej, Ahmedabad  380 054 

 

  

 

2. Sh. M.T.Makwana 

 

A/96, Bhagwati Society 

 

Behind Janta Nagar 

 

Chandkheda, Gandhinagar  382 424 

 

  

 

3. The Manager (P&GS) 

 

Life Insurance Corporation of
India Ltd 

 

G/701, 3rd Floor, Jivan Prakash 

 

Tilak Road, Ahmedabad  - 380 001   ... Respondents 

 

   

 

 BEFORE: 

 HONBLE MR. JUSTICE J. M. MALIK, PRESIDING MEMBER

 

 HONBLE
DR. S. M. KANTIKAR, MEMBER 

 

  

 

For the Petitioners in all cases
: Mr. Shivendu Singh , Advocate  

 

  

 

 

  PRONOUNCED ON 21st NOVEMBER, 2013 

 

  

  O R D E R 

JUSTICE J.M. MALIK

1. Heard counsel for the petitioners. He has filed authority of the Honble Supreme Court, reported in Dr.Jagmittar Sain Bhagat Vs. Director, Health Services, Haryana & Ors., Civil Appeal No. 5476 of 2013, dated 11.07.2013.

 

2. Issue notice to the respondents, in all cases, returnable on 03.03.2014, subject to the petitioners remitting a sum of Rs.10,000/- directly to complainant No.2 (before District Forum)/Respondent No.2 herein, in each case, by means of demand draft, in favour of the complainant No.2, to meet his/her litigation, travel and other allied expenses.

...

(J. M. MALIK, J) PRESIDING MEMBER     ...

(DR.

S. M. KANTIKAR) MEMBER     dd/4 to 11