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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(21) in Karnataka Agricultural Produce Marketing Act 1966

(21)"market functionary" or "functionary" includes a broker a commission agent an exporter a ginner an importer a presser a processor a stockiest a trader and such other person as may be declared under the rules or the bye- laws to be a market functionary;