National Green Tribunal
Gaurav Sharma vs Radha Soami Satsang Beas Dera Baba ... on 11 December, 2024
Item No. 12 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 216/2024
Gaurav Sharma Applicant
Versus
Radha Soami Satsang Beas Dera
Baba Jaimal Singh & Anr. Respondent(s)
Date of hearing: 11.12.2024
CORAM: HON'BLE MR. JUSTICE PRAKASH SHRIVASTAVA, CHAIRPERSON
HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICAL MEMBER
HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER
Applicant : Mr. Gaurav Sharma, Applicant in Person (Through VC)
Respondent: Mr. Ankit Gupta, Adv. for R - 3 & 4 (Through VC)
Mr. Ritesh Khatri, Mr. Saurabh Gupta and Ms. Babita Sharma,
Advocates for R - 1 & 2
ORDER
1. Learned Counsel appearing for respondent nos. 3 and 4 submits that he has filed the reply yesterday but since it has been filed belatedly, therefore, it has not come on record.
2. Learned Counsel for respondent nos. 3 and 4 is directed to supply copy of the reply to all the concerned parties.
3. Rejoinder, if any, be filed by the applicant within two weeks.
4. No response on behalf of respondent no.5 has been received till now, therefore, it will be open to respondent no. 5 also to file reply within four weeks.
5. List on 07.04.2025.
Prakash Shrivastava, CP 1 Sudhir Agarwal, JM Dr. A. Senthil Vel, EM December 11, 2024 Original Application No. 216/2024 JG..
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