Karnataka High Court
M Ramaiah vs The Bangalore Development Authority on 21 January, 2025
Author: M.G.S. Kamal
Bench: M.G.S. Kamal
-1-
NC: 2025:KHC:2395
WP No. 34005 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR JUSTICE M.G.S. KAMAL
WRIT PETITION NO. 34005 OF 2018 (BDA)
BETWEEN:
M.RAMAIAH
S/O LATE CHIKKAMUNIYAPPA
AGED ABOUT 76 YEARS
R/AT NO. 20/202
2ND CROSS, PANTHARPALYA
NAYANDAHALLI POST
BENGALURU - 560 039.
...PETITIONER
(BY SRI BYRE GOWDA N., ADVOCATE)
AND:
1. THE BANGALORE DEVELOPMENT AUTHORITY
BY ITS COMMISSIONER
Digitally T.CHOWDAIAH ROAD
signed by
SUMA B N BENGALURU - 560 020.
Location: High
Court of
Karnataka
2. THE SECRETARY
THE BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD
BENGALURU - 560 020.
3. THE DEPUTY COMMISSIONER (ACQUISITION)
THE BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD
BENGALURU - 560 020.
-2-
NC: 2025:KHC:2395
WP No. 34005 of 2018
4. THE DEPUTY SECRETARY-1
THE BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD
BENGALURU - 560 020.
5. THE SPECIAL LAND ACQUISITION OFFICER
THE BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD
BENGALURU - 560 020.
6. SRI L.RAGHU
WORKING AS EXECUTIVE ENGINEER
BANGALORE DEVELOPMENT AUTHORITY
VIJAYANAGAR WEST, BDA COMPLEX
BENGALURU - 560 040.
7. SRI CHETHAN ANAND
WORKING AS INCHARGE EE,
BDA VIJAYANAGAR WEST, BDA COMPLEX
BENGALURU - 560 040.
8. SRI C.H.MOHANSWAMI
WORKING AS AEE NO. 3, BDA
VIJAYANAGAR WEST, BDA COMPLEX
BENGALURU - 560 040.
9. SRI L.RENUKAPPA
S/O LATE K.G.LINGANNA
AGED ABOUT 64 YEARS
R/AT NO. 1514, 2ND BLOCK
SRI M.VISHVESHWARAIAH LAYOUT
BENGALURU - 560 060.
10. SMT. RUDRAMMA
D/O LATE GURUSIDDAPPA
R/AT SULIKEREPALYA AND VILLAGE
-3-
NC: 2025:KHC:2395
WP No. 34005 of 2018
SULIKERE POST, KENGERI HOBLI
BENGALURU SOUTH TALUK
BENGALURU - 560 060.
11. SRI M.G.ANAND
S/O SRI R.GOPAL
R/AT NO. 1209, 9TH CROSS
14TH MAIN ROAD, JUDICIAL LAYOUT
GKVK POST, BENGALURU - 560 065.
12. SRI N.NARASIMHAMURTHY
S/O LATE NANJUNDAPPA
BENGALURU Z.P. MEMBER
R/AT NO. 126, YADUNANDANA NILAYA
KUMBALAGODU, MYSURU ROAD
BENGALURU - 560 074.
...RESPONDENTS
(BY SRI AJAY KUMAR M., ADVOCATE FOR R1 TO R5;
SMT. RAKSHITHA D. J., ADVOCATE AND
SMT. VAIBHAVI, ADVOCATE FOR R9;
R6, R7, R8, R11, AND R12 ARE SERVED)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
ALLOTMENT OF SITE NO'S 3299, 3300, 3301, 3302 SITUATE IN
BLOCK 7 STRUCTURE F (ALL MEASURING 15 MTS X 24 MTS)
OF NADAPRABHU KEMPE GOWDA LAYOUT (ANNEXURE-K1, K2,
K3, K4 SERIES DATED 13.6.2017 AND ALSO THE
CONSEQUENTIAL DEED OF CONVEYANCE MADE IN FAVOUR OF
THE 9TH RESPONDENT (ANNEXURE M1, M2, M3, M4 SERIES)
DATED 21.6.2017 AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
-4-
NC: 2025:KHC:2395
WP No. 34005 of 2018
CORAM: HON'BLE MR JUSTICE M.G.S. KAMAL
ORAL ORDER
Learned counsel for the petitioner submits that the petitioner has passed away on 10.06.2021, and he has no further instructions in the matter.
2. In the light of the aforesaid submission, the petition is dismissed as abated.
SD/-
(M.G.S. KAMAL) JUDGE NVJ List No.: 1 Sl No.: 4